Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114A] [Entire Act]

State of Haryana - Subsection

Section 114A(vi) in The Haryana Motor Vehicles Rules, 1993

(vi)The school buses/vehicles shall not be permitted to exceed the speed of maximum 50 Kilo meters Per Hour in any part of the city.