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State of West Bengal - Section

Section 54 in The West Bengal Factories Rules, 1958

54. [ Employment of young persons on dangerous machines [Rule 54 Substituted by ibid.]

- The machines specified in section 28 and 30 of the Act and the following machines shall be deemed to be of such dangerous character that young persons shall not work at them unless the provisions of sub-section (1) 23 of the Act are complied with:
(a)Power presses other than hydraulic presses:
(b)Milling machines used in metal trades;
(c)Shears, Slitters and Guillotine machine;
(d)Wood working machines;
(e)Platen Printing machines;
(f)Centrifugal machines;]
Rule 54A prescribed under Section 28.