Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 127 in Finance Act, 2012 127. Amendment of section 122. - In section 122 of the Customs Act, -(i)in clause (b), for the words "two lakh", the words "five lakh" shall be substituted;(ii)in clause (c), for die words "ten thousand", the words "fifty thousand" shall be substituted.
