Section 27(1) in Maharashtra Housing and Area Development Act, 1976
(1)in sub-section (1) of section 25, for the word "Authority" the word "Board" and for the words "in two months" the words "a month" [and for the word "President" the word "Chairman" shall, respectively,] [These words were substituted for the words 'shall, respectively' by Maharashtra 12 of 1989, Section 3.] be substituted;
