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Allahabad High Court

State Of U.P. Thru Principal Secretary ... vs Sri Shri Prakash Chaudhary S/O Late Sri ... on 5 December, 2011

Bench: Uma Nath Singh, Devendra Kumar Arora





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 211 of 2010
 

 
Petitioner :- State Of U.P. Thru Principal Secretary Tax & Registration
 
Respondent :- Sri Shri Prakash Chaudhary S/O Late Sri Bansraj Chaudhary
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.
 

Hon'ble Devendra Kumar Arora,J.

Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.

Order Date :- 5.12.2011 ashok