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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Uttar Pradesh - Subsection

Section 89(1) in Uttar Pradesh Municipal Corporation Act, 1959

(1)The Executive Committee, [the Development Committee, the Wards Committees] [Substituted by U.P. Act 12 of 1994 (w.e.f. 30-05-1994).] and any other Committee constituted under Section 5 shall meet once at least in every month for the transaction of business.