Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)For the election of President and Member of Managing Committee separate ballot papers shall be issued to Every voter. Every ballot paper before it is issued to a voter and the counterfoil attached thereto shall be stamped on the back with such distinguishing mark as the Project Authority may direct and every ballot paper before it is issued, shall be signed on its back by the Election officer;