Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1)(iv) in Kerala Factories Rules, 1957

(iv)to such parts of walls, sides and tops of passages and staircases as are less than [6 metre] [Substituted for '20 feet' by SRO No. 1149/2001, dated 28/12/2001.]; above the floor or stair.