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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(vii) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(vii)"Management Seats" means the seats earmarked from the sanctioned Intake of seats in each' course to be filled in the manner as prescribed by the Government towards Management quota.