Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Delhi Development Authority vs Gaurav Sharma on 14 November, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~7.
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      LPA 233/2021 & CM APPL. 24975/2021, CM APPL. 24976/2021
                                 DELHI DEVELOPMENT AUTHORITY
                                                                                            ..... Appellant
                                                       Through:     Mr. Kunal Lakra, Adv. for Mr. Ashim
                                                                    Vaccher, SC, DDA.

                                                       versus

                                 GAURAV SHARMA
                                                                                       ..... Respondent
                                                       Through:     Mr. Sudhir Naagar and Mr. Sunil
                                                                    Chaudhary,Advs.

                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                       ORDER

% 14.11.2022 Learned Counsel for the Petitioner submits that the arguing counsel is not available today on account of illness of a family member. He prays for listing of the matter after 4 weeks.

List on 22.02.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 14, 2022 N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:19.11.2022 12:35:11