Delhi High Court - Orders
Delhi Development Authority vs Gaurav Sharma on 14 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~7.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 233/2021 & CM APPL. 24975/2021, CM APPL. 24976/2021
DELHI DEVELOPMENT AUTHORITY
..... Appellant
Through: Mr. Kunal Lakra, Adv. for Mr. Ashim
Vaccher, SC, DDA.
versus
GAURAV SHARMA
..... Respondent
Through: Mr. Sudhir Naagar and Mr. Sunil
Chaudhary,Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 14.11.2022 Learned Counsel for the Petitioner submits that the arguing counsel is not available today on account of illness of a family member. He prays for listing of the matter after 4 weeks.
List on 22.02.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 14, 2022 N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:19.11.2022 12:35:11