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State of Goa - Section

Section 63 in Goa Co-operative Societies Rules, 2003

63. Manner of publication of election programme declared under rule 61.

(1)The Returning Officer shall send a copy of the election programme declared under rule 61 in Form 'Election-3' to the society, either by special messenger or through registered post addressed to the society at the registered address, with instructions to display the copy of the programme on the notice board of the society. In addition, the said election programme shall be displayed on the notice board of the Returning Officer, the Assistant Election Officer and the Chief Election Officer.
(2)The election programme shall also be published at least in one local daily newspaper having wide circulation in the area of operation of the society.