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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(i) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007

(i)Where no appeal against the order of forfeiture has been filled within thirty days from the date on which the order was communicated to him, or