Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133A] [Entire Act] State of Odisha - Subsection Section 133A(a) in The Orissa Co-operative Societies Act, 1962 (a)with which such insured Co-operative Bank is amalgamated; or
