Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 40 in Andhra Pradesh Municipalities Act, 1965 40. Acceptance of donations, endowment or trust by the council. - The council may accept any donations, endowment or trust for the furtherance of any purpose for which the municipal fund may be applied.
