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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(I) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Amendment Rules, 2023

(I)in the opening portion, after the words “provisions of this rule or”, the words, brackets and figures “sub-rules (11) to (13) of rule 4, or in respect of” shall be inserted;