Supreme Court - Daily Orders
State Of Karnataka Now C.B.I. vs Abdul Kareem Telgi on 15 June, 2016
Bench: Adarsh Kumar Goel, L. Nageswara Rao
ITEM NO.118 COURT NO.3 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.87/2011
STATE OF KARNATAKA NOW C.B.I. Appellant(s)
VERSUS
ABDUL KAREEM TELGI Respondent(s)
WITH Crl.A. Nos.1981-1983/2013
(With appln.(s) for stay)
Date : 15/06/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE L. NAGESWARA RAO
(VACATION BENCH)
For Appellant(s) Mr. Atma Ram Nadkarni, ASG
Mr. Ajay Sharma, Adv.
Mr. Harish Kr. Khinchi, Adv.
Mr. M.K. Maroria, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
Ms. Manisha Bhandari, A.C.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 20th June, 2016.
(Chetan Kumar) (Madhu Narula) Court Master Court Master Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2016.06.15 16:17:39 IST Reason: