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Supreme Court - Daily Orders

State Of Karnataka Now C.B.I. vs Abdul Kareem Telgi on 15 June, 2016

Bench: Adarsh Kumar Goel, L. Nageswara Rao

     ITEM NO.118                           COURT NO.3                SECTION IIB

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                   Criminal Appeal      No.87/2011


     STATE OF KARNATAKA NOW C.B.I.                                   Appellant(s)

                                                 VERSUS

     ABDUL KAREEM TELGI                                              Respondent(s)


     WITH Crl.A. Nos.1981-1983/2013
     (With appln.(s) for stay)


     Date : 15/06/2016 This appeal was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                                                 (VACATION BENCH)


     For Appellant(s)             Mr.   Atma Ram Nadkarni, ASG
                                  Mr.   Ajay Sharma, Adv.
                                  Mr.   Harish Kr. Khinchi, Adv.
                                  Mr.   M.K. Maroria, Adv.
                                  Mr.   Arvind Kumar Sharma, AOR

     For Respondent(s)
                                  Ms. Manisha Bhandari, A.C.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matters on 20th June, 2016.

(Chetan Kumar) (Madhu Narula) Court Master Court Master Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2016.06.15 16:17:39 IST Reason: