Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 39 in The Punjab Chaukidara Rules 39. Omitted vide Haryana Government Notification No. G.S.R. 31/P.A.4/1872/S- 39/K/97 dated 8.5.1997.
