(c)in sub-section (3), -(i)for the words "international transaction", the words "international transaction or specified domestic transaction" shall be substituted;(ii)for the word, brackets and figure "sub-section (1)", the words, brackets, figures and letter "sub-section (1) or sub-section (2A)" shall be substituted;(iii)for the words "that sub-section", the words, brackets, figures and letter "sub-section (1) or sub-section (211)" shall be substituted;(iv)after the word, brackets and figure "sub-section (2)", the words, brackets, figure and letter "or sub-section (2A)" shall be inserted.
