Section 4 in The Deori Autonomous Council Act, 2005
4. Village Council.
(1)There shall be a Village Council for each block of villages, each village having 50% or more Scheduled Tribe population.(2)Each Village Council area shall consist of approximately 3000 to 5000 population.(3)Each Village Council shall consist of 10 (Ten) elected members out of which 5 (Five) will be form Scheduled Tribe community. Out of 5 (Five) reserved seats, 1 (One) shall be reserved for a women member.
