Section 45(2)(f) in Jammu and Kashmir Co-operative Societies Rules, 2001

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 45(2)(f) in Jammu and Kashmir Co-operative Societies Rules, 2001

(f)The remainder of the purchase money and the amount required for the stamp duty for the sale certificate shall be paid within 15 days from the date of sale.

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State of Jammu-Kashmir - Subsection

Section 45(2)(f) in Jammu and Kashmir Co-operative Societies Rules, 2001