Section 120 in U.P. Zila Panchayats Service Rules, 1970
120. Pay and other remuneration or concession to be specified in the order of deputation.
- When the deputation of a servant is sanctioned, the pay which he shall receive in the service to which he is sent on deputation, must be, precisely specified in the order sanctioning the deputation. If it is intended that he shall receive any remuneration or enjoy any concession of pecuniary value in addition to pay and other allowances the exact nature of such remuneration or concession must be similarly specified.
