Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Assam - Subsection Section 3(3) in The Assam Secondary Education (Provincialisation) Act, 1977 (3)Services of all the employees shall be encadred in appropriate cadres in accordance with the rules framed by the State Government for this purpose.
