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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(3)Where a person has more than one aquaculture unit, whether in the same town or village or in different towns or villages, he shall obtain a separate licence in respect of such aquaculture unit.