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Bombay High Court

Maria Artemia Gomes vs Grievances Redressal Committee And ... on 23 July, 2024

Author: Madhav

Bench: Madhav

                                                                              Board Sr.No.:-32

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 3190 OF 2024

 Maria Artemia Gomes                          ....PETITIONER
             V/S
 Grievances Redressal Committee And Others ....RESPONDENT

Gauri Deshpande i/by Flavia Legal for Petitioner Ms. Jaymala Ostwal Add. GP for Respondent No. 2. Mr. Jagdish G. Aradwad (Reddy) for Respondent No. 3. SRA Ms. Anisha Ansari i/by S. C. Jodhavat for Respondent No. 5.

At the request of Petitioner.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 23rd July, 2024
 P.C. :

S.O. 30/07/2024 , . Ad-interim / relief or interim relief,if any granted earlier will continue to operating till next date.

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