Bombay High Court
Maria Artemia Gomes vs Grievances Redressal Committee And ... on 23 July, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-32
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3190 OF 2024
Maria Artemia Gomes ....PETITIONER
V/S
Grievances Redressal Committee And Others ....RESPONDENT
Gauri Deshpande i/by Flavia Legal for Petitioner Ms. Jaymala Ostwal Add. GP for Respondent No. 2. Mr. Jagdish G. Aradwad (Reddy) for Respondent No. 3. SRA Ms. Anisha Ansari i/by S. C. Jodhavat for Respondent No. 5.
At the request of Petitioner.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 23rd July, 2024
P.C. :
S.O. 30/07/2024 , . Ad-interim / relief or interim relief,if any granted earlier will continue to operating till next date.
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