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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(2)(b) in Haryana Urban Development Authority Act, 1977

(b)serve as a basic pattern of frame work within which the [sectoral/zonal development plans] [Substituted for the words 'sector development plans' by Haryana Act No. 23 of 2004.] of the various [sectors/zones] [Substituted for the word 'sectors' by Haryana Act No. 23 of 2004.] may be prepared.