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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(e) in Chaudhary Ranbir Singh University, Jind Act, 2014

(e)to receive gifts, donations or benefactions from the Government and to receive gifts, donation and transfers of movable or immovable property from transferor's, donors, testators, as the case may be and to create such corpus fund with the donations so received for the welfare of the University;