Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 406] [Entire Act] State of Maharashtra - Subsection Section 406(b) in The Mumbai Municipal Corporation Act, 1888 (b)fixing the days and the hours on and during which any market or slaughter house may be held or kept open for use;