Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Uttar Pradesh - Subsection Section 100(2) in U.P. Revenue Code Rules, 2016 (2)Every such application shall be accompanied by the certified copies of the Khatauni relating to the plots to be given and received in exchange.