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[Cites 0, Cited by 0] [Section 244(3)] [Section 244] [Entire Act]

Bombay Presidency - Subsection

Section 244(3)(b) in The Bombay Provincial Municipal Corporations Act, 1949

(b)relates to the trade or business carried on within the land or building upon which such advertisement is exhibited or to any sale or letting of such land or building or any effects therein, or to any sale, entertainment or meeting to be held upon or in the same or to the trade or business carried on by the owner of any omnibus or other vehicle upon which such advertisement is exhibited, or;