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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1)(b) in Canara Bank (Employees') Pension Regulations, 1995

(b)retires from the service on or after the 1st day of November, 1993, on account of any bodily or mental infirmity which permanently incapacitates him for the service.