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[Cites 0, Cited by 0] [Section 387(1)] [Section 387] [Entire Act]

State of Goa - Subsection

Section 387(1)(a) in The City of Panaji Corporation Act, 2002

(a)with fine which may extend to ten thousand rupees and in the case of a continuing breach, with fine which may extend to one thousand rupees for each day during which the breach continues after conviction for the first breach, or