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Bombay High Court

Dunichand V. Makhija vs Ulhasnagar Municipal Corporation ... on 18 January, 2022

Bench: A. A. Sayed, Abhay Ahuja

                                         24. WP 524-22 and Others.doc



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO. 524 OF 2022

Dunichand V. Makhija                                    ...       Petitioner
     Versus
Ulhasnagar Municipal Corporation & Ors.                 ...       Respondents

WITH WRIT PETITION NO. 532 OF 2022 Shri. Sachu Sojhromal Chhatija & Anr. ... Petitioners Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 530 OF 2022 Anil A. Chanchalani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 529 OF 2022 Dhiraj Pamnani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 527 OF 2022 Manohar Talreja ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents Nikita Gadgil 1/4

24. WP 524-22 and Others.doc WITH WRIT PETITION NO. 526 OF 2022 Narayan Wadhwani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 534 OF 2022 Sunita Bharat Gallani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 536 OF 2022 Lalit Mohandas Idnani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 523 OF 2022 Narayandas Atmaram Khatri ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 525 OF 2022 Kanayalal Gwalani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 528 OF 2022 Mukesh Wadhwani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents Nikita Gadgil 2/4

24. WP 524-22 and Others.doc WITH WRIT PETITION NO. 531 OF 2022 Kanchan Suresh Bhojwani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 533 OF 2022 Devidas V. Makhija ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 535 OF 2022 Amit Madhu Achhra ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents WITH WRIT PETITION NO. 537 OF 2022 WITH WRIT PETITION NO. 538 OF 2022 Naresh Gobindram Dulani ... Petitioner Versus Ulhasnagar Municipal Corporation & Ors. ... Respondents Ms. Minal Chandnani for Petitioner. Mr. A. I. Patel, Addl. GP for State. Mr. Suresh M. Kamble for Respondent Nos. 1 and 2 in WP 524/22 and other matters.

Mr. Akshay Shinde, for Respondent No.3 in all connected matters.

CORAM : A. A. SAYED & ABHAY AHUJA, JJ DATED : 18TH JANUARY, 2022.

Nikita Gadgil 3/4

24. WP 524-22 and Others.doc P.C.:

1. The Petitioners to put on Affidavits the particulars of the Appeals filed by them, by the next date.
2. Stand over to 15th February, 2022.
3. The statement/order made earlier, to continue till the next date.

(ABHAY AHUJA, J.) (A. A. SAYED, J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL Date:

GADGIL 2022.01.20 10:22:54 +0530 Nikita Gadgil 4/4