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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Industries Service Rules, 1985

(2)The [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] branch shall include Assistant Directors of Industries, Assistant Engineers, Assistant Managers of different functional disciplines of District Industries Centres and such other posts as may be created in the equivalent grade or declared equivalent in status by Government from time to time.Note - The list of [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] posts included in the cadre for the time being are specified in Schedule 'B'