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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(4)(v) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(v)a provision requiring the reduction in the officers, teachers and other persons employed by the Vishwavidyalaya;