Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(f) in The Bihar and Orissa Nurses Registration Act, 1935 (f)"nurse" means a person who holds a certificate in nursing from any institution recognised in this behalf by the [State] [Substituted by ALO.] Government,
