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State of West Bengal - Section

Section 7 in The West Bengal Prohibition Of Audio-Video Piracy Act, 2013

7. Protection of action taken in good faith.—

No suit, prosecution or other legal proceeding shall lie against any officials of State Government or any officer or employee thereof for anything, or any damage caused or likely to be caused by anything, which is in good faith done or intended to be done under this Act or rules made thereunder.