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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(1) in The Rajasthan Municipal Service Rules, 1963

(1)Such persons who are eligible for selection under these Rules shall, within such time as may be specified in this behalf by the Government submit an application in form I appended to these Rules duly filled in to the Director through the next superior authority together with relevant service record.