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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(16) in Shatabdi Anna Kalash Yojana Rules, 2011

(16)In case, the food grain in the revolving stock is diminished, the District Magistrate or Sub divisional Officer shall order purchase of food grain from the market for supply. In all such cases payment for such food grains shall be also made from the District Fund.