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State of Assam - Section

Section 291 in Assam Excise Rules, 1945

291. Licence for sale of medicated wines by chemists, druggists, apothecaries or keepers of dispensaries.

- Licences for sale of medicated wines and similar preparations mentioned in Order 35 (5) by chemists, druggists, apothecaries or keepers of dispensaries shall be granted by the Collector with the previous sanction of other State Government on payment of the fee prescribed in Rule 257 of these rules.