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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(2)(b) in Chhattisgarh State Legal Services Authority Regulations, 2003

(b)Any vacancy in the office of a member of the District Authority may be filled up in the same manner as provided for the nomination and the person so nominated.