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State of Tamilnadu - Section

Section 406 in The Coimbatore City Municipal Corporation Act, 1981

406. Prohibition against making of vault or grave in place of worship.

- No person shall make a vault or grave, or cause any corpse to be buried within the walls of or underneath any place of public worship:Provided that in the case of an existing vault, the Commissioner may, subject to the general or special orders of the Government, authorise, the burial in such vault of near relatives of the family to whom it belongs.