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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4A(7) in Uttar Pradesh Public Service (Tribunals) Act, 1976

(7)[ The Tribunal, its Benches and members shall, for transaction business under this Act sit at Lucknow or at such other places as the State Government may direct.] [Substituted by section 7 of U.P. Act no 07 of 1992.]