Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(3) in Jharkhand Single Window Clearance Act, 2015 (3)The Governing Body may assign or revoke its functions/powers to High Powered Committee and Single Window Clearance Committee for effective implementation of this Act.
