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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(3)(a) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(a)While children of both sexes below 10 years may be kept in the same Home, separate facilities shall be maintained for boys and girls above 5 years of age.