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[Cites 0, Cited by 1] [Section 70(1)] [Section 70] [Entire Act]

State of Uttar Pradesh - Subsection

Section 70(1)(b) in The U.P. Co-operative Societies Act, 1965

(b)between a member, past member or any person claiming through, a member, past member or deceased member, and the society, its committee or management of any officer, agent or employee of the society, including any past officer, agent or employee;