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State of Goa - Section

Section 96 in The Goa Panchayat Raj Act, 1994

96. A book to be kept of places registered, licensed, as provided.

(1)A book shall be kept at the office of every Panchayat in which the places registered, licensed or provided under section 94 or section 95 shall be recorded.
(2)A notice that such place has been registered, licensed, or provided as aforesaid, shall be affixed at or near the entrance to such place conspicuously.