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[Cites 0, Cited by 0] [Section 415(1)] [Section 415] [Entire Act]

State of Odisha - Subsection

Section 415(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)open, break up, displace, take up or make any alteration in, or cause, any injury to the soil or, pavement or any wall, fence, posts, chain or other materials or thing forming part of any street, or