Gujarat High Court
Ahmedabad Municipal Corpn vs G L Tesroth Industries Co Ltd on 8 August, 2011
Author: Jayant Patel
Bench: Jayant Patel
FA/2110/1994 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No. 2110 of 1994
With
FIRST APPEAL No. 2242 of 1994
With
FIRST APPEAL No. 2515 of 1994
With
FIRST APPEAL No. 1321 of 1995
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AHMEDABAD MUNICIPAL CORPN - Appellant(s)
Versus
G L TESROTH INDUSTRIES CO LTD - Defendant(s)
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Appearance :
MR SN SOPARKAR for Appellant(s) : 1,
MR AC GANDHI for Defendant(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 08/08/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) Ms.Jirga Jhaveri, learned Counsel states that she has received instructions to appear on behalf of the Corporation and she seeks time. S.O. to 11.8.2011.
(Jayant Patel, J.) (R. M. Chhaya, J.) vinod HC-NIC Page 1 of 1 Created On Mon Sep 07 04:21:11 IST 2015