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Gujarat High Court

Ahmedabad Municipal Corpn vs G L Tesroth Industries Co Ltd on 8 August, 2011

Author: Jayant Patel

Bench: Jayant Patel

         FA/2110/1994                            1/1                                             ORDER


                        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              FIRST APPEAL No. 2110 of 1994
                                            With
                                FIRST APPEAL No. 2242 of 1994
                                            With
                                FIRST APPEAL No. 2515 of 1994
                                            With
                                FIRST APPEAL No. 1321 of 1995
         =========================================================
                  AHMEDABAD MUNICIPAL CORPN - Appellant(s)
                                   Versus
                G L TESROTH INDUSTRIES CO LTD - Defendant(s)
         =========================================================
         Appearance :
         MR SN SOPARKAR for Appellant(s) : 1,
         MR AC GANDHI for Defendant(s) : 1,
         =========================================================
                          CORAM : HONOURABLE MR.JUSTICE JAYANT PATEL

                                  and

                                  HONOURABLE MR.JUSTICE R.M.CHHAYA



                                    Date : 08/08/2011


         ORAL ORDER

(Per : HONOURABLE MR.JUSTICE JAYANT PATEL) Ms.Jirga Jhaveri, learned Counsel states that she has received instructions to appear on behalf of the Corporation and she seeks time. S.O. to 11.8.2011.

(Jayant Patel, J.) (R. M. Chhaya, J.) vinod HC-NIC Page 1 of 1 Created On Mon Sep 07 04:21:11 IST 2015