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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(13) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(13)Tanks in the receiving room for Rectified spirit and Extra Neutral Alcohol should be of mild steel or stainless steel material. They should be cleaned and maintained in such a way as to prevent corrosion.