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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4)(d) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(d)Such number of persons, not exceeding five, as the State Government may nominate from amongst the office bearers of the organisations representing commerce, trade and industry.